Bare Acts

Showing 321 - 330 of 4250 acts
Type: Central Acts
C Central

Board For Industrial And Financial Reconstruction (Financial And Administrative Powers) Rules, 1987

Act 9033 2025
C Central

Board For Industrial And Financial Reconstruction Regulations, 1987

Act 9036 2025
C Central

Board For Industrial And Financial Reconstruction (Salaries And Allowances And Conditions Of Service Of Chairman And Other Members) Rules, 1987

Act 9034 2025
C Central

Board For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1987

Act 9035 2025
C Central

Board Of The Trust Regulations, 2001

Act 9037 2025
C Central

Board Of Trustees Of The Port Of Bombay (Payment Of Fees And Allowances To Trustees) Rules, 1975

Act 9038 2025
C Central

Board Of Trustees Of The Port Of Bombay (Procedure At Board Meeting) Rules, 1975

Act 9039 2025
C Central

Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975

Act 9040 2025
C Central

Board Of Trustees Of The Port Of Calcutta (Procedure At Board Meetings) Rules, 1975

Act 9041 2025
C Central

Board Of Trustees Of The Port Of Madras (Payment Of Fees And Allowance To Trustees) Rules, 1975

Act 9042 2025