Bare Acts

Showing 331 - 340 of 4250 acts
Type: Central Acts
C Central

Board Of Trustees Of The Port Of Madras (Procedure At Board Meetings) Rules, 1975

Act 9043 2025
C Central

Boat Notes Regulations, 1976

Act 9044 2025
C Central

Bolani Ores Limited (Acquisition Of Shares) And Miscellaneous Provisions Act, 1978

Act 9046 2025
C Central

Bombay High Court, Right To Information Rules, 2006

Act 9047 2025
C Central

Bombay Stamps Supply And Sale Rules, 1934

Act 9048 2025
C Central

Bonded Aircraft Stores (Procedure) Regulations, 1965

Act 9049 2025
C Central

Bonded Labour System (Abolition) Act, 1976

Act 9050 2025
C Central

Bonded Labour System (Abolition) Rules, 1976

Act 9051 2025
C Central

Border Areas Non-Ministerial Service (Recruitment And Condition Of Service) Orders, 2003

Act 9052 2025