Bare Acts

Showing 3241 - 3250 of 4250 acts
Type: Central Acts
C Central

Private Limited Company And Unlisted Public Limited Company (Buy-Back Of Securities) Rules, 1999

Act 11923 2025
C Central

Private Security Agencies Central Model Rules, 2006

Act 11925 2025
C Central

Private Security Agencies (Regulation) Act, 2005

Act 11924 2025
C Central

Prize Chits And Money Circulation Schemes (Banning) Act, 1978

Act 11926 2025
C Central

Prize Competitions Act, 1955

Act 11927 2025
C Central

Probation Of Offenders Act, 1958

Act 11928 2025
C Central

Procedure For Admission And Disposal Of Application Rules, 2004

Act 11929 2025
C Central

Procedure For Conducting Inquiry Against A Member Of Appropriate Commission Rules, 2004

Act 11930 2025
C Central

Procedure For Holding Inquiry By Adjudicating Officer Rules, 2004

Act 11931 2025