Bare Acts

C Central

Procedure Of The High Court For Uttar Pradesh

Act 11932 2025

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C Central

Produce Cases Act, 1966

Act 11933 2025

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C Central

Produce Cess Act, 1966

Act 11934 2025

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C Central

Produce Cess Laws (Abolition) Act, 2006

Act 11935 2025

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C Central

Producer Companies (General Reserves) Rules, 2003

Act 11936 2025

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C Central

Profession Tax Act, 1975

Act 11937 2025

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C Central

Programme Evaluation Organisation (Planning Commission) Superintendent Recritment Rules, 1999

Act 11938 2025

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C Central

Prohibition Of Child Marriage Act, 2006

Act 11939 2025

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C Central

Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

Act 11940 2025

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C Central

Prohibition Of Simultaneous Membership Rules, 1950

Act 11941 2025

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