Bare Acts

Showing 3361 - 3370 of 11113 acts
Type: State Acts
S Delhi

Delhi Value Added Tax (Fourth Amendment) Act, 2012

Act 16283 2025
S Delhi

Delhi Value Added Tax Rules, 2005

Act 16288 2025
S Delhi

Delhi Value Added Tax (Second Amendment) Act, 2011

Act 16284 2025
S Delhi

Delhi Value Added Tax (Second Amendment) Act, 2012

Act 16285 2025
S Delhi

Delhi Value Added Tax (Second Amendment) Rules, 2010

Act 16286 2025
S Delhi

Delhi Wakf Rules, 1997

Act 16289 2025
S Delhi

Delhi Warehouse Rules, 1961

Act 16290 2025
S Delhi

Delhi Water Board Act, 1998

Act 16291 2025
S Gujarat

Delimitation Of Wards And Allocation Of Reserved Seats In Municipal Borough Rules, 1994

Act 16714 2025
S Punjab and Haryana

Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003

Act 21614 2025