Bare Acts

Showing 3381 - 3390 of 11113 acts
Type: State Acts
S Gujarat

Deputy Director Of Medical Services (Medical) Class-I, Recruitment Rules, 1999

Act 16720 2025
S Gujarat

Deputy Director Of Medical Services (Medical) Class-I, Recruit- Ment Rules, 1999

Act 16719 2025
S Gujarat

Deputy Resident Commissioner, Class-I, Recruitment Rules, 2003

Act 16721 2025
S Gujarat

Deputy Superintendent Of Police (Wireless) Recruitment Rules, 1999

Act 16722 2025
S Gujarat

Deputy Taluka Development Officer (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Act 16723 2025
S Punjab and Haryana

Dera Ghazi Khan Development Authority Act, 1991

Act 21615 2025
S Punjab and Haryana

Dera Ghazi Khan Excluded Area Electoral Laws Regulation, 1950

Act 21616 2025
S Punjab and Haryana

Dera Ghazi Khan Excluded Area Laws Regulation, 1950

Act 21617 2025
S Karnataka

Destruction Of Records (Karnataka Extension And Amendment) Act, 1962

Act 18217 2025
S Maharashtra

Destruction Of Useless Records Act, 1305

Act 20261 2025