Bare Acts

Showing 3391 - 3400 of 11113 acts
Type: State Acts
S Karnataka

Devadasis (Prohibition Of Dedication) Act, 1982

Act 18218 2025
S Gujarat

Dharmsinh Desai University Act, 2005

Act 16724 2025
S Gujarat

Dhirubhai Ambani Institute Of Information And Communication Technology Act, 2003

Act 16725 2025
S Gujarat

Dhrangadhra Municipality (Imposition Of Taxes)(Validation)Act, 1977

Act 16726 2025
S Assam

Dibrugarh University Act, 1965

Act 14569 2025
S Tamil Nadu

Dindigul City Municipal Corporation Act, 2013

Act 22718 2025
S Jammu and Kashmir

Diplomatic And Consular Officers (Oaths And Fees) (Extension To Jammu And Kashmir) Act, 1973

Act 17995 2025
S Gujarat

Director, Class-I, In The Forests And Environment Department (Gujarat State Service) Recruitment Rules, 1999

Act 16727 2025
S Gujarat

Director, Sainik Welfare And Resettlement, Class-I, Recruitment Rules, 2003

Act 16728 2025
S Punjab and Haryana

Disabled Persons (Employment And Rehabilitation) Ordinance, 1981

Act 21618 2025