C Central Redeployment Of Surplus Staff Against Vacancies In Central Civil Services And Post (Group A And B) Rules, 1986 Act 12057 2025 View Download
C Central Reduction Or Waiver Of Penal Interest For Late Filing Of Return Of Income, Etc. - Authorisation Of Powers To Chief Commissioners And Directors - General` (Investigation) Act 12059 2025 View Download
C Central Re-Export Of Imported Goods (Drawback Of Customs Duties) Rules, 1995 Act 12052 2025 View Download
C Central Re-Export Of Imported Goods. (Drawback Of Customs Duties) Rules, 1995 Act 12053 2025 View Download
C Central Refined Groundnut Oil (Regulation Of Refining And Prices) Control Order, 1977 Act 12060 2025 View Download