Bare Acts

Showing 3351 - 3360 of 4250 acts
Type: Central Acts
C Central

Railway Services (Extraordinary Pension) Rules, 1993

Act 12024 2025
C Central

Railway Services (Pension) Rules, 1993

Act 12025 2025
C Central

Railway Services (Revised Pay) Rules, 1997

Act 12026 2025
C Central

Railways (Local Authorities Taxation), 1941

Act 12032 2025
C Central

Railways (Local Authorities Taxation) Act, 1941

Act 12031 2025
C Central

Railways (Opening For Public Carriage Of Passengers) Rules,2000

Act 12033 2025
C Central

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2006

Act 12034 2025
C Central

Railways (Second Amendment) Act, 2003

Act 12035 2025
C Central

Raipur And Khattra Laws Act, 1879

Act 12040 2025
C Central

Rajghat Samadhi Act, 1951

Act 12041 2025