Bare Acts

Showing 3331 - 3340 of 4250 acts
Type: Central Acts
C Central

Railway Companies (Substitution Of Parties In Civil Proceedings) Act, 1946

Act 12010 2025
C Central

Railway Companies (Substitution Of Parties In Civil Proceedings) Repeal Act, 2001

Act 12011 2025
C Central

Railway Medical Service (Dental Surgeons) Recruitment Rules, 1996

Act 12014 2025
C Central

Railway Property (Unlawful Possession) Act, 1966

Act 12015 2025
C Central

Railway Property (Unlawful Possession) Amendment Act, 2012

Act 12016 2025
C Central

Railway Protection Force Act, 1957

Act 12018 2025
C Central

Railway Protection Force (Amendment) Act, 1985

Act 12017 2025
C Central

Railway Recruitment Board (Chairman And Member Secretary) Recruitment Rules, 2002

Act 12019 2025