Bare Acts

Showing 3321 - 3330 of 4250 acts
Type: Central Acts
C Central

Radio, Television And Video Cassette Recorders Sets (Exemption From Licensing Requirements) Rules, 1997

Act 12002 2025
C Central

Rail Land Development Authority (Constitution) Rules, 2007

Act 12003 2025
C Central

Rail Land Development Authority (Pay, Allowances, Terms And Conditions Of Service Of Members, Officers And Other Employees) Rules, 2007

Act 12004 2025
C Central

Railway Accidents And Untoward Incidents (Compensation) Rules, 1990

Act 12005 2025
C Central

Railway Claims Tribunal Act, 1987

Act 12007 2025
C Central

Railway Claims Tribunal Act, 1989

Act 12008 2025
C Central

Railway Claims Tribunal (Procedure) Rules, 1989

Act 12006 2025
C Central

Railway Companies Act, 1895

Act 12012 2025
C Central

Railway Companies Emergency Provisions Act, 1951

Act 12013 2025
C Central

Railway Companies (Repeal) Act, 2001

Act 12009 2025