Bare Acts

Showing 3341 - 3350 of 4250 acts
Type: Central Acts
C Central

Railways (Amendment) Act, 2003

Act 12027 2025
C Central

Railways (Amendment) Act, 2005

Act 12028 2025
C Central

Railways (Amendment) Act, 2008

Act 12029 2025
C Central

Railways Board Act, 1905

Act 12038 2025
C Central

Railways Claims Tribunal (Procedure) Rules, 1989

Act 12039 2025
C Central

Railway Security Force (Discipline And Appeal) Rules, 1955

Act 12020 2025
C Central

Railways (Employment Of Members Of The Armed Forces) Act, 1965

Act 12030 2025
C Central

Railway Servants (Discipline And Appeal) Rules, 1968

Act 12021 2025
C Central

Railway Servants (Pass) Rules, 1986

Act 12022 2025
C Central

Railway Services (Conduct) Rules, 1966

Act 12023 2025