Bare Acts

Showing 3311 - 3320 of 4250 acts
Type: Central Acts
C Central

Punjab State Legislature Delegation Of Powers) Act, 1984

Act 11993 2025
C Central

Punjab State Legislature (Delegation Of Powers) Act, 1987

Act 11992 2025
C Central

Qualifications For The Members Of The Review Committee Rules, 2004

Act 11994 2025
C Central

Qualifications, Powers And Functions Of Chief Electrical Inspector And Electrical Inspectors Rules, 2006

Act 11995 2025
C Central

Quality Of Service (Code Of Practice For Metering And Billing Accuracy)Regulation, 2006

Act 11996 2025
C Central

Quality Of Service Of Broadband Service Regulations, 2006

Act 11997 2025
C Central

Radiation Protection Rules, 1971

Act 11998 2025
C Central

Radiation Surveillance Procedure For Medical Applications Of Radiation, 1989

Act 11999 2025
C Central

Radiation Surveillance Procedures For Safe Transport Of Radioactive Materials, 1987

Act 12000 2025
C Central

Radio, Television And Video Cassette Recorder Sets (Exemption From Licensing Requirements) Rules, 1997

Act 12001 2025