Bare Acts

Showing 3431 - 3440 of 4250 acts
Type: Central Acts
C Central

Representation Of The People (Amendment) Act, 2008

Act 12110 2025
C Central

Representation Of The People (Amendment) Act, 2009

Act 12111 2025
C Central

Representation Of The People (Amendment) Act, 2010

Act 12112 2025
C Central

Representation Of The People (Amendment And Validation) Act, 2013

Act 12106 2025
C Central

Representation Of The People (Second Amendment) Act, 2002

Act 12113 2025
C Central

Representation Of The People (Second Amendment) Act, 2003

Act 12114 2025
C Central

Representation Of The People (Third Amendment) Act, 2002

Act 12115 2025
C Central

Requisitioned Land (Apportionment Of Compensation) Act, 1949

Act 12118 2025
C Central

Requisitioning And Acquisition Of Immovable Property Act, 1952

Act 12120 2025
C Central

Requisitioning And Acquisition Of Immovable Property (Application To The State Of Pondicherry) Order, 1960

Act 12119 2025