Bare Acts

Showing 3451 - 3460 of 4250 acts
Type: Central Acts
C Central

Residents Of Kashmir Division In The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Services And Posts) Rules 1995

Act 12131 2025
C Central

Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007

Act 12132 2025
C Central

Revenue Recovery Act, 1890

Act 12133 2025
C Central

Revision Applications (Procedure) Rules, 1961

Act 12134 2025
C Central

Rice And Paddy (Southern Zone) Movement Control Order, 1976

Act 12138 2025
C Central

Rice (Grading And Marking) Rules, 1939

Act 12135 2025
C Central

Rice Milling Industry (Regulation) Act, 1958

Act 12139 2025
C Central

Rice Milling Industry (Regulation) Repeal Act, 1997

Act 12140 2025
C Central

Rice (Northern Zone) Movement Control Order, 1958

Act 12136 2025
C Central

Rice (Prohibition Of Use In Wheat Products) Order, 1958

Act 12137 2025