Bare Acts

Showing 3461 - 3470 of 4250 acts
Type: Central Acts
C Central

Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Act, 1972

Act 12142 2025
C Central

Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Rules, 1974

Act 12141 2025
C Central

Right Of Children To Free And Compulsory Education Act, 2009

Act 12145 2025
C Central

Right Of Children To Free And Compulsory Education (Amendment) Act, 2012

Act 12144 2025
C Central

Right Of Information (Regulation Of Fee And Cost) Rules, 2005

Act 12146 2025
C Central

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013

Act 12148 2025
C Central

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Compensation, Rehabilitation And Resettlement And Development Plan) Rules, 2015

Act 12147 2025
C Central

Right To Information Act, 2005

Act 12149 2025
C Central

River Boards Act, 1956

Act 12150 2025