Bare Acts

Showing 3481 - 3490 of 4250 acts
Type: Central Acts
C Central

Rule For Publication Of Daily Lists

Act 12161 2025
C Central

Rule Regulating The Payment Of Travelling Allowance To Members Of Cantonment Boards, 1926

Act 12162 2025
C Central

Rules For Furnishing Of Informations By Customs Officers

Act 12163 2025
C Central

Rules For Grant Of Port Clearance To Sailing Vessels In Kandla

Act 12164 2025
C Central

Rules For Passing Free Of Import Duty Baggage Through Custom House At Bombay

Act 12165 2025
C Central

Rules For Passing Of Passengers Baggage Through Saurashtra

Act 12166 2025
C Central

Rules For Publication Of Daily Lists For Imports And Exports From Port Of Visakhapatnam

Act 12168 2025
C Central

Rules For Publication Of Daily Lists For Imports And Exports From The Port Of Kozhikode, Tuticorin, Alleppey And Mangalore

Act 12167 2025
C Central

Rules For Shipping Of Passengers Baggage And Passing Of The Same Through Custom Houses

Act 12169 2025
C Central

Rules For Special Pass For Breaking Bulk In Any Port In The State Of Saurashtra

Act 12171 2025