Bare Acts

Showing 3541 - 3550 of 4250 acts
Type: Central Acts
C Central

Sashastra Seema Bal Act, 2007

Act 12222 2025
C Central

Sashastra Seema Bal, Combatised Ministerial And Stenographers (Non-Gazetted) Group B And C Posts Recruitment Rules, 2007

Act 12225 2025
C Central

Sashastra Seema Bal Rules, 2009

Act 12223 2025
C Central

Sashastra Seema Bal Secretarial Service Group A Cadre Recruitment Rules, 2007

Act 12224 2025
C Central

Scheduled Areas (Assimilation Of Laws) Act, 1951

Act 12226 2025
C Central

Scheduled Areas (Assimilation Of Laws) Act, 1953

Act 12227 2025
C Central

Scheduled Areas (States Of Chhattisgarh, Jharkhand And Madhya Pradesh) Order, 2003

Act 12228 2025
C Central

Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002

Act 12231 2025
C Central

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989

Act 12229 2025