Bare Acts

Showing 3551 - 3560 of 4250 acts
Type: Central Acts
C Central

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

Act 12230 2025
C Central

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989

Act 12232 2025
C Central

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015

Act 12233 2025
C Central

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

Act 12234 2025
C Central

Scheduled Districts Act, 1874

Act 12235 2025
C Central

Scheduled Industries (Submission Of Production Returns) Rules, 1979

Act 12236 2025
C Central

Scheme For Appointment Of Arbitrators, 1996

Act 12237 2025
C Central

Scheme For Excise Relief For Weak Industrial Units

Act 12238 2025
C Central

Scheme Of Hospitalisation And Domiciliary Benefit Policy

Act 12239 2025
C Central

Scheme To Develop, Operate And Maintain Special Economic Zones

Act 12240 2025