Bare Acts

Showing 3571 - 3580 of 4250 acts
Type: Central Acts
C Central

Securities And Exchange Board Of India (Appeal To The Central Government) Rules, 1993

Act 12251 2025
C Central

Securities And Exchange Board Of India Appellate Tribunal (Procedure) Rules, 1995

Act 12299 2025
C Central

Securities And Exchange Board Of India (Bankers To An Issue) Regulations, 1994

Act 12252 2025
C Central

Securities And Exchange Board Of India (Bankers To An Issue) Rules, 1994

Act 12253 2025
C Central

Securities And Exchange Board Of India (Buy-Back Of Securities) Regulations, 1998

Act 12254 2025
C Central

Securities And Exchange Board Of India (Central Database Of Market Participants) Regulations, 2003

Act 12255 2025
C Central

Securities And Exchange Board Of India (Central Listing Authority) Regulations, 2003

Act 12256 2025
C Central

Securities And Exchange Board Of India (Certification Of Associated Persons In The Securities Markets), Regulations, 2007

Act 12257 2025
C Central

Securities And Exchange Board Of India (Collective Investment Schemes) Regulations, 1999

Act 12258 2025
C Central

Securities And Exchange Board Of India (Credit Rating Agencies) Regulations, 1999

Act 12259 2025