Bare Acts

Showing 3581 - 3590 of 4250 acts
Type: Central Acts
C Central

Securities And Exchange Board Of India (Criteria For Fit And Proper Person)Regulations, 2004

Act 12260 2025
C Central

Securities And Exchange Board Of India (Custodian Of Securities) Regulations, 1996

Act 12261 2025
C Central

Securities And Exchange Board Of India (Debenture Trustees)Regulations, 1993

Act 12263 2025
C Central

Securities And Exchange Board Of India (Debenture Trustees) Rules, 1993

Act 12262 2025
C Central

Securities And Exchange Board Of India (Delisting Of Securities) Guidelines, 2003

Act 12264 2025
C Central

Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

Act 12265 2025
C Central

Securities And Exchange Board Of India (Disclosure And Investor Protection) Guidelines, 2000

Act 12266 2025
C Central

Securities And Exchange Board Of India (Employee Stock Option Scheme And Employee Stock Purchase Scheme) Guidelines, 1999

Act 12267 2025
C Central

Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

Act 12268 2025
C Central

Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

Act 12269 2025