Bare Acts

Showing 3771 - 3780 of 11113 acts
Type: State Acts
S Maharashtra

Goa Panchayat And Zilla Panchayat (Election Procedure) (First Amendment) Rules, 1999

Act 20370 2025
S Maharashtra

Goa Panchayat And Zilla Panchayat (Election Procedure) Rules, 1996

Act 20371 2025
S Maharashtra

Goa Panchayat (Election Of Sarpanch And Deputy Sarpanch) Rules, 1997

Act 20368 2025
S Maharashtra

Goa Panchayat (Publication Of Name Of Elected Members) Rules, 1997

Act 20369 2025
S Maharashtra

Goa Panchayat Raj Act, 1994

Act 20385 2025
S Maharashtra

Goa Panchayat Raj (Amendment) Act, 2015

Act 20372 2025
S Maharashtra

Goa Panchayat Raj (Application Of Panchayat Fund And Zilla Panchayat Fund) Rules, 2000

Act 20373 2025
S Maharashtra

Goa Panchayat Raj (Conditions Of Service Of State Election Commissioner) Rules, 1997

Act 20375 2025
S Maharashtra

Goa Panchayat Raj (Co-Option Of Members) Rules, 1997

Act 20374 2025
S Maharashtra

Goa Panchayat Raj (Election Of Members Of Standing Committees) Rules, 1999

Act 20376 2025