Bare Acts

Showing 3781 - 3790 of 11113 acts
Type: State Acts
S Maharashtra

Goa Panchayat Raj (Election Petition Authority) Rules, 1997

Act 20377 2025
S Maharashtra

Goa Panchayat Raj (Election Petition Dispute Procedure) Rules, 1998

Act 20378 2025
S Maharashtra

Goa Panchayat Raj (Manner Of Publication Of Bye-Laws) Rules, 1999

Act 20379 2025
S Maharashtra

Goa Panchayat Raj (Oath Of Office To Panchayat Members) Rules, 1997

Act 20380 2025
S Maharashtra

Goa Panchayat Raj (Qualifications And Other Conditions Of Service Of Chairman And Members Of The Goa State Finance Commission) Rules, 1997

Act 20381 2025
S Maharashtra

Goa Panchayat Raj (Recovery Of Taxes, Fees And Other Dues) Rules, 1999

Act 20382 2025
S Maharashtra

Goa Panchayat Raj (Removal Of Member By Prescribed Authority) Rules, 1999

Act 20383 2025
S Maharashtra

Goa Panchayat Raj (Write Off Irrecoverable Amounts) Rules, 1999

Act 20384 2025
S Maharashtra

Goa Panchayats And Zilla Panchayats (Removal Of Disqualification Of Membership) Rules, 1997

Act 20388 2025
S Maharashtra

Goa Panchayats (Gram Sabha Meetings) Rules, 1996

Act 20386 2025