S Maharashtra Goa Panchayat Raj (Election Petition Authority) Rules, 1997 Act 20377 2025 View Download
S Maharashtra Goa Panchayat Raj (Election Petition Dispute Procedure) Rules, 1998 Act 20378 2025 View Download
S Maharashtra Goa Panchayat Raj (Manner Of Publication Of Bye-Laws) Rules, 1999 Act 20379 2025 View Download
S Maharashtra Goa Panchayat Raj (Oath Of Office To Panchayat Members) Rules, 1997 Act 20380 2025 View Download
S Maharashtra Goa Panchayat Raj (Qualifications And Other Conditions Of Service Of Chairman And Members Of The Goa State Finance Commission) Rules, 1997 Act 20381 2025 View Download
S Maharashtra Goa Panchayat Raj (Recovery Of Taxes, Fees And Other Dues) Rules, 1999 Act 20382 2025 View Download
S Maharashtra Goa Panchayat Raj (Removal Of Member By Prescribed Authority) Rules, 1999 Act 20383 2025 View Download
S Maharashtra Goa Panchayat Raj (Write Off Irrecoverable Amounts) Rules, 1999 Act 20384 2025 View Download
S Maharashtra Goa Panchayats And Zilla Panchayats (Removal Of Disqualification Of Membership) Rules, 1997 Act 20388 2025 View Download