Bare Acts

Showing 3801 - 3810 of 11113 acts
Type: State Acts
S Maharashtra

Goa Public Mens Corruption (Investigations And Enquiries) Act, 1988

Act 20397 2025
S Maharashtra

Goa Public Moneys (Recovery Of Dues) Rules, 1987

Act 20398 2025
S Maharashtra

Goa Public Moneys (Recovery Of Dues) Rules, 1988

Act 20399 2025
S Maharashtra

Goa Public Premises (Eviction Of Unauthorised Occupants) Act, 1988

Act 20400 2025
S Maharashtra

Goa (Quorum In The Legislative Assembly) Act, 2001

Act 20285 2025
S Maharashtra

Goa (Rajiv Gandhi It Habitat-Cancellation And Abolition And Regulation Of Allotment Of Plots) Act, 2012

Act 20286 2025
S Maharashtra

Goa Reconstruction Of Registers And Records Act, 2005

Act 20401 2025
S Maharashtra

Goa Reconstruction Of Registers And Records Rules, 2008

Act 20402 2025
S Maharashtra

Goa (Recovery Of Arrears Of Tax Through Settlement) Act, 2009

Act 20287 2025
S Maharashtra

Goa (Regulation Of Land Development And Building Construction) Act, 2008

Act 20288 2025