Bare Acts

Showing 3831 - 3840 of 4250 acts
Type: Central Acts
C Central

Super Profits Tax Rules, 1963

Act 12510 2025
C Central

Supplementary Amendment Insurance Regulatory And Development Authority (Third Party Administrators-Health Services) Regulations, 2001

Act 12512 2025
C Central

Supplementary Amendments The Central Administrative Tribunal (Principal Private Secretary) Recruitment Rules, 1996

Act 12513 2025
C Central

Supplies And Services (Temporary Provisions) Act, 1946

Act 12514 2025
C Central

Suppression Of Immoral Traffic In Women And Girls Act, 1956

Act 12515 2025
C Central

Suppression Of Unlawful Acts Against Safety Of Civil Aviation Act, 1982

Act 12516 2025
C Central

Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

Act 12517 2025
C Central

Supreme Court Advocates (Practice In High Courts) Act, 1951

Act 12522 2025
C Central

Supreme Court (Council Of Law Reporting)Rules, 1964

Act 12518 2025
C Central

Supreme Court (Enlargement Of Criminal Appellate Jurisdiction) Act, 1970

Act 12519 2025