Bare Acts

Showing 3841 - 3850 of 4250 acts
Type: Central Acts
C Central

Supreme Court Judges Rules, 1959

Act 12526 2025
C Central

Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958

Act 12523 2025
C Central

Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2002

Act 12524 2025
C Central

Supreme Court Judges (Travelling Allowance) Rules, 1951

Act 12525 2025
C Central

Supreme Court Legal Services Committee (Group C And D Posts) Recruitment Rules, 2001

Act 12527 2025
C Central

Supreme Court Legal Services Committee Regulations, 1996

Act 12528 2025
C Central

Supreme Court Legal Services Committee Rules, 2000

Act 12529 2025
C Central

Supreme Court (Number Of Judges) Act, 1956

Act 12520 2025
C Central

Supreme Court (Number Of Judges) Amendment Act, 2008

Act 12521 2025
C Central

Supreme Court Officers And Servants (Conditions Of Service And Conduct)Rules, 1961

Act 12530 2025