Bare Acts

Showing 3981 - 3990 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Devasthan Inams Abolition Rules, 1970

Act 16927 2025
S Gujarat

Gujarat Diseases Of Animals (Control) Act, 1963

Act 16928 2025
S Gujarat

Gujarat District Development Fund Rules, 1964

Act 16929 2025
S Gujarat

Gujarat District Gram Encouragement Fund (Investment And Sanction Of Incentive Grants) Rules, 1964

Act 16930 2025
S Gujarat

Gujarat District Panchayats Appeal Committee (Procedure) Rules, 1968

Act 16942 2025
S Gujarat

Gujarat District Panchayats Appeal Committee (Procedure) Rules, 1995

Act 16943 2025
S Gujarat

Gujarat District Panchayats (Appointment, Seniority, Pay And Allowances Of Board Officer) Rules, 1970

Act 16935 2025
S Gujarat

Gujarat District Panchayats (Co-Operation Of Members On Education Committee) Rules, 1968

Act 16936 2025
S Gujarat

Gujarat District Panchayats (Cost Of Collection Of Local Cess Of Land Revenue) Rules, 1964

Act 16937 2025
S Gujarat

Gujarat District Panchayats (Cost Of Collection Of Local Cess Of Land Revenue) Rules, 1995

Act 16938 2025