Bare Acts

Showing 3991 - 4000 of 11113 acts
Type: State Acts
S Gujarat

Gujarat District Panchayats (Delegation Of Powers By The District Developmeat Officers) Rules, 1971

Act 16939 2025
S Gujarat

Gujarat District Panchayats (Delegation Of Powers By The District Development Officer) Rules, 1995

Act 16940 2025
S Gujarat

Gujarat District Panchayats Education Committee (Constitution And Functions) Rules, 1995

Act 16944 2025
S Gujarat

Gujarat District Panchayat Service Selection Committee (Consultation) Rules, 1964

Act 16931 2025
S Gujarat

Gujarat District Panchayat Service Selection Committee (Consultation) Rules, 1998

Act 16932 2025
S Gujarat

Gujarat District Panchayat Service Selection Committee (Functions) Rules, 1964

Act 16933 2025
S Gujarat

Gujarat District Panchayat Service Selection Committee (Functions) Rules, 1998

Act 16934 2025
S Gujarat

Gujarat District Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1963

Act 16941 2025
S Gujarat

Gujarat District Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995

Act 16945 2025
S Gujarat

Gujarat District Planning Committees (Amendment) Act, 2015

Act 16946 2025