Bare Acts

Showing 4021 - 4030 of 4250 acts
Type: Central Acts
C Central

Trade And Merchandise Marks Rules, 1959

Act 12669 2025
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C Central

Trade Marks Act, 1940

Act 12673 2025
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C Central

Trade Marks Act, 1999

Act 12674 2025
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C Central

Trade Marks (Amendment) Act, 2010

Act 12670 2025
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C Central

Trade Marks (Applications And Appeals To The Intellectual Property Appellate Board) Rules, 2003

Act 12671 2025
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C Central

Trade Marks (Removal Of Difficulties) Order, 2004

Act 12672 2025
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C Central

Trade Marks Rules, 2002

Act 12675 2025
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C Central

Trade Unions Act, 1926

Act 12677 2025
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C Central

Trade Unions (Amendment) Act, 2001

Act 12676 2025
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C Central

Trading With The Enemy (Continuance Of Emergency Provisions) Act, 1947

Act 12678 2025
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