Bare Acts

Showing 4041 - 4050 of 4250 acts
Type: Central Acts
C Central

Transfer Of Property In Cantonments (Form Of Notice And Manner Of Giving Such Notice) Rules, 1985

Act 12689 2025
C Central

Transformer And Switchgear Limited (Acquisition And Transfer Of Undertakings) Act, 1983

Act 12690 2025
C Central

Transformer Oil (Additional Duty) Rules, 1978

Act 12691 2025
C Central

Transplantation Of Human Organs Act, 1994

Act 12693 2025
C Central

Transplantation Of Human Organs (Amendment) Act, 2011

Act 12692 2025
C Central

Transplantation Of Human Organs Rules, 1995

Act 12694 2025
C Central

Transportation Of Goods (Through Foreign Territory) Regulations, 1965

Act 12696 2025
C Central

Transport Of Animals Rules, 1978

Act 12695 2025
C Central

Travancore-Cochin High Court Act, 1125

Act 12699 2025
C Central

Travancore Cochin Hindu Religious Institutions (Amendment) Act, 2007

Act 12697 2025