Bare Acts

C Central

U. P. Sugarcane Cess (Validation) Act, 1961

Act 12715 2025

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C Central

U.P.Sugarcane Cess (Validation) Repeal Act, 2001

Act 12716 2025

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C Central

Urban Land (Ceiling And Regulation) Act, 1976

Act 12771 2025

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C Central

Urban Land (Ceiling And Regulation) Repeal Act, 1999

Act 12772 2025

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C Central

Urban Land (Ceiling And Regulation) Rules, 1976

Act 12773 2025

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C Central

Use Of Fenitrothion Order, 2007

Act 12774 2025

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C Central

Use Of Low Power Equipment In Citizen Band 26.957-27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005

Act 12775 2025

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C Central

Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005

Act 12776 2025

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C Central

Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005

Act 12777 2025

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C Central

Use Of Low Power Equipment In The Citizen Band 26.957 - 27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005

Act 12778 2025

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