Bare Acts

C Central

Use Of Low Power Equipment In The Frequency Band 2.4 Ghz To 2.4835 Ghz (Exemption From Licensing Requirement) Rules, 2005

Act 12779 2025

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C Central

Use Of Low Power Equipment In The Frequency Band 865--867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005

Act 12780 2025

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C Central

Use Of Low Power Equipment In The Frequency Band 865-867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005

Act 12781 2025

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C Central

Usurious Loans Act, 1918

Act 12782 2025

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C Central

Usury Laws Repeal Act, 1855

Act 12783 2025

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C Central

Uttar Pradesh Cantonments (Control Of Rent And Eviction) (Repeal) Act, 1971

Act 12784 2025

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C Central

Uttar Pradesh High Court (Abolition Of Letters Patent Appeals) Act, 1962

Act 12785 2025

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C Central

Uttar Pradesh Immoral Traffic (Prevention)Rules, 1993

Act 12786 2025

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C Central

Uttar Pradesh Reorganisation Act, 2000

Act 12788 2025

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C Central

Uttar Pradesh Reorganisation (Amendment) Act, 2003

Act 12787 2025

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