Bare Acts

Showing 4571 - 4580 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Value Added Tax (Amendment) Act, 2011

Act 17490 2025
S Gujarat

Gujarat Value Added Tax (Amendment) Act, 2013

Act 17491 2025
S Gujarat

Gujarat Value Added Tax (Amendment) Rules, 2008

Act 17492 2025
S Gujarat

Gujarat Value Added Tax Rules, 2006

Act 17498 2025
S Gujarat

Gujarat Value Added Tax (Second Amendment) Act, 2006

Act 17493 2025
S Gujarat

Gujarat Value Added Tax (Second Amendment) Rules, 2008

Act 17494 2025
S Gujarat

Gujarat Value Added Tax (Third Amendment) Rules, 2007

Act 17495 2025
S Gujarat

Gujarat Value Added Tax (Third Amendment) Rules, 2009

Act 17496 2025
S Gujarat

Gujarat Veterinary Practitioners Act, 1969

Act 17499 2025
S Gujarat

Gujarat Village Panchayats (Cattle Pounds) Rules, 1998

Act 17500 2025