Bare Acts

Showing 4581 - 4590 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Village Panchayats (Custody And Investment Of Village Funds) Rules, 2000

Act 17501 2025
S Gujarat

Gujarat Village Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation) Rules, 1994

Act 17503 2025
S Gujarat

Gujarat Village Panchayats Election Of Sarpanch (Manner Of Allotment Of Reserved Offices Of Sarpanch By Rotation) Rules, 1994

Act 17504 2025
S Gujarat

Gujarat Village Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995

Act 17505 2025
S Gujarat

Gujarat Village Panchayats (Upa-Sarpanch) Election Rules, 1994

Act 17502 2025
S Gujarat

Gujarat Warehouses Act, 2006

Act 17506 2025
S Gujarat

Gujarat Water And Gas Pipelines (Acquisition Of Right Of User In Land) Act, 2000

Act 17507 2025
S Gujarat

Gujarat Water Supply And Sewerage Board Act, 1978

Act 17509 2025
S Gujarat

Gujarat Water Supply And Sewerage Board (Amendment) Act, 2014

Act 17508 2025
S Gujarat

Gujarat Water Users Participatory Irrigation Management Act, 2007

Act 17510 2025