Bare Acts

Showing 4601 - 4610 of 11113 acts
Type: State Acts
S Gujarat

Hajira Notified Area Consolidated Tax Rules, 2003

Act 17518 2025
S Punjab and Haryana

Hajvery University, Lahore Ordinance, 2002

Act 21651 2025
S Gujarat

Hamal (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Act 17519 2025
S Gujarat

Hammerer Or Hammerman (CarpentarySmithyWelding) (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Act 17520 2025
S Karnataka

Hampi World Heritage Area Management Authority Act, 2002

Act 18231 2025
S Karnataka

Hampi World Heritage Area Management Authority (Amendment) Act, 2011

Act 18230 2025
S Andhra Pradesh

Handing Over Charge By The Ex-Officio Holder To The Successor Rules

Act 13887 2025
S Rajasthan

Haridev Joshi University Of Journalism And Mass Communication Jaipur Act, 2012

Act 22313 2025
S Punjab and Haryana

Haryana (Abolition Of Distinction Of Pay Scale Between Technical And Non-Technical Posts) Act, 2014

Act 21652 2025
S Punjab and Haryana

Haryana Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1973

Act 21653 2025