Bare Acts

Showing 4721 - 4730 of 11113 acts
Type: State Acts
S Karnataka

Hazardous Wastes (Management And Handling) Rules, 1989

Act 18232 2025
S Gujarat

Head Constable, Driver, Mechanic, Recruitment Rules, 1983

Act 17521 2025
S Gujarat

Head Draftsman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17522 2025
S Gujarat

Head Mechanic (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17523 2025
S Chattishghar

Hidayatullah National University Of Law Chhattisgarh Adhiniyam, 2003

Act 16070 2025
S Chattishghar

Hidayatullah National University Of Law Chhattisgarh (Sanshodhan) Act, 2010

Act 16069 2025
S Gujarat

High Court At Bombay (Extension Of Jurisdiction To Goa, Daman And Diu) Act, 1981

Act 17524 2025
S Bihar

High Court At Patna (Establishment Of A Permanent Bench At Ranchi) Act, 1976

Act 15830 2025
S Uttar Pradesh

High Court Judges Salaries And Conditions Of Service Act, 1954

Act 23554 2025
S Madhya Pradesh

High Court Of Judicature Decrees And Orders Validation Act, 2006

Act 19555 2025