Bare Acts

Showing 4731 - 4740 of 11113 acts
Type: State Acts
S Karnataka

High Court Of Karnataka (Contempt Of Court Proceedings) Rules, 1981

Act 18233 2025
S Karnataka

High Court Of Mysore (Alteration Of Name) (Fifth Adaptation) Rules, 1973

Act 18234 2025
S Karnataka

High Court Of Mysore (Alteration Of Name) (First Adaptation) Rules, 1973

Act 18235 2025
S Karnataka

High Court Of Mysore (Alteration Of Name) (Fourth Adaptation) Rules, 1973

Act 18236 2025
S Karnataka

High Court Of Mysore (Alteration Of Name) (Second Adaptation) Rules, 1973

Act 18237 2025
S Karnataka

High Court Of Mysore (Alteration Of Name) (Third Adaptation) Rules, 1973

Act 18238 2025
S Punjab and Haryana

High Courts (Establishment) Order (Punjab Amendment) Ordinance, 1981

Act 21762 2025
S Himachal Pradesh

Himachal Pradesh Abolition Of Land Revenue On Un-Economic Holdings Act, 1977

Act 17784 2025
S Himachal Pradesh

Himachal Pradesh Abolition Of Tax Mutarfa Act, 1966

Act 17785 2025
S Himachal Pradesh

Himachal Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2007

Act 17786 2025