Bare Acts

Showing 471 - 480 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Gift Goods (Prevention Of Unlawful Possession) Rules, 1970

Act 13371 2025
S Andhra Pradesh

Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Act, 1986

Act 13372 2025
S Andhra Pradesh

Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Rules, 1986

Act 13373 2025
S Andhra Pradesh

Andhra Pradesh Government Property (Preservation, Protection And Resumption) Act, 2007

Act 13374 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Establishment And Maintenance Of The Institutions To Two Or More Mandal Parishads) Rules, 2000

Act 13375 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Executive Authorities Power To Summon And Examine Witness) Rules, 2000

Act 13376 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat General Powers And Functions Rules, 2000

Act 13379 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat Land Development (Layout And Building) Rules, 2002

Act 13380 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Power To Naming Of Streets And Numbering The Buildings) Rules, 2000

Act 13377 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat, Preparation And Submission Of Budget Rules, 2000

Act 13381 2025