Bare Acts

Showing 4941 - 4950 of 11113 acts
Type: State Acts
S Uttar Pradesh

Hindu Marriage Validity Act, 1949

Act 23558 2025
S Karnataka

Hindu Religious Institutions And Charitable Endowments Act, 1997

Act 18239 2025
S Tamil Nadu

Hindu Transfers And Bequests (City Of Madras) Act, 1921

Act 22724 2025
S Maharashtra

Hindu Widows Marriage Act, 1937

Act 20516 2025
S Punjab and Haryana

Hitec University Of Taxila Act, 2009

Act 21764 2025
S Tamil Nadu

Holdings (Stay Of Execution Proceedings) (Madras Amendment) Act, 1957

Act 22725 2025
S Gujarat

Homoeopathy Pharmacist (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17525 2025
S Bengal

Hooghly River Bridge Act, 1969

Act 15002 2025
S Madhya Pradesh

Horse Sickness (Amendment) Act, 1960

Act 19556 2025
S Bengal

Howrah-Amta Light Railway Company (Acquisition Of Land) Act, 1976

Act 15009 2025