Bare Acts

Showing 4961 - 4970 of 11113 acts
Type: State Acts
S Maharashtra

Hyderabad Abolition Of Inams And Cash Grants (Amendment) Act, 2015

Act 20521 2025
S Maharashtra

Hyderabad Absorbed Enclaves Act, 1951

Act 20523 2025
S Maharashtra

Hyderabad Agricultural Debtors Relief Act, 1956

Act 20524 2025
S Maharashtra

Hyderabad Agricultural Improvement Fund Act, 1952

Act 20525 2025
S Maharashtra

Hyderabad Agricultural Income Tax (Bombay Repeal) Act, 1958

Act 20526 2025
S Maharashtra

Hyderabad Agricultural Income-Tax (Bombay Repeal) Act, 1958

Act 20528 2025
S Maharashtra

Hyderabad Agricultural Income-Tax (Validity Of Notice) Act, 1954

Act 20529 2025
S Maharashtra

Hyderabad Agricultural Income Tax (Validity Of Notices) Act, 1954

Act 20527 2025
S Maharashtra

Hyderabad Agriculturists Loans Act, 1950

Act 20530 2025
S Andhra Pradesh

Hyderabad And Secunderabad (Amusement) Rules, 1995

Act 13888 2025