Bare Acts

Showing 5331 - 5340 of 11113 acts
Type: State Acts
S Jharkhand

Jharkhand Value Added Tax (Amendent) Act, 2007

Act 18138 2025
S Jharkhand

Jharkhand Value Added Tax (Amendment) Act, 2006

Act 18139 2025
S Jharkhand

Jharkhand Value Added Tax (Amendment) Act, 2013

Act 18140 2025
S Gujarat

Jobber-Cum-Mechanic (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17540 2025
S Rajasthan

Jodhpur Development Authority Act, 2009

Act 22331 2025
S Rajasthan

Jodhpur Development Authority (Amendment) Act, 2010

Act 22330 2025
S Gujarat

Joint Director Of Agriculture (In The Gujarat Agricultural Service) Recruitment Rules, 1987

Act 17541 2025
S Karnataka

Judicial Officers Protection Act, 1850

Act 18247 2025
S Gujarat

Judicial Officers Protection (Extension To Hyderabad And Saurashtra Areas Of Bombay State) Act, 1958

Act 17542 2025
S Gujarat

Junior Assistant, Class-Iii, Recruitment Rules, 2005

Act 17544 2025