Bare Acts

S Gujarat

Kalol (Panchmahal) Notified Area Consolidated Tax Rules, 1998

Act 17553 2025

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S Gujarat

Kalol (Panchmahal) Notified Area Consolidated Tax Rules, 2003

Act 17554 2025

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S Punjab and Haryana

Kalri Lake Development (Repeal) Act, 1964

Act 21779 2025

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S Bengal

Kalyani University Act, 1981

Act 15047 2025

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S Kerala

Kanam Tenancy Abolition (Amendment) Act, 1980

Act 19177 2025

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S Gujarat

Kandla Port Trust (Handling Of Freight Containers Containing DangerousHazardous Cargo) Regulations, 1988

Act 17555 2025

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S Gujarat

Kandla Port Trust (Licensing Of Stevedores) Regulations, 1988

Act 17556 2025

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S Gujarat

Kandla Port Trusts (Distraint Or Arrest And Sale Of Vessels) Regulations, 1988

Act 17557 2025

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S Karnataka

Kannada Development Authority Act, 1994

Act 18249 2025

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S Karnataka

Kannada University Act, 1991

Act 18250 2025

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