Bare Acts

Showing 5431 - 5440 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Certain Inams Abolition Act, 1977

Act 18321 2025
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S Karnataka

Karnataka Certain Inams Abolition Rules, 1979

Act 18322 2025
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S Karnataka

Karnataka Children Act, 1964

Act 18324 2025
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S Karnataka

Karnataka Children (Delegation Of Powers Of Government) Rules, 1967

Act 18323 2025
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S Karnataka

Karnataka Children Rules, 1966

Act 18325 2025
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S Karnataka

Karnataka Cinemas (Regulation) Act, 1964

Act 18326 2025
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S Karnataka

Karnataka Cinemas (Regulation) Rules, 1971

Act 18327 2025
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S Karnataka

Karnataka Civil Courts Act, 1964

Act 18329 2025
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S Karnataka

Karnataka Civil Courts (Amendment) Act, 2009

Act 18328 2025
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S Karnataka

Karnataka Civil Services (Appointment Of Family Members Of SC & ST Who Die In Atrocities On SC Or ST, On Compassionate Grounds) (Special) Rules, 1999

Act 24035 2025
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