Bare Acts

Showing 5441 - 5450 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Civil Services Appointment Of The Family Member Of Persons Deceased In Communal Clashes On Compassionate Grounds (Special) Rules, 1993

Act 18339 2025
S Karnataka

Karnataka Civil Services (Appointment On Compassionate Grounds) Rules, 1996

Act 18330 2025
S Karnataka

Karnataka Civil Services (Classification And Scale Of Pay Of Non-Graduate Junior Engineers Of The Public Works Department) Act, 1975

Act 18331 2025
S Karnataka

Karnataka Civil Services (Classification, Control And Appeal) Rules, 1957

Act 18332 2025
S Karnataka

Karnataka Civil Services (Exclusion Of The Service Rendered By A Government Servant As A Local Candidate For Computing The Service For Grant Of Selection Time Scale Of Pay) Act, 1986

Act 24036 2025
S Karnataka

Karnataka Civil Services (Performance Reports) Rules, 1994

Act 18333 2025
S Karnataka

Karnataka Civil Services (Performance Reports) Rules, 2000

Act 18334 2025
S Karnataka

Karnataka Civil Services (Probation) Rules, 1977

Act 18335 2025
S Karnataka

Karnataka Civil Services (Recruitment To District Cadres) Rules, 1994

Act 18336 2025
S Karnataka

Karnataka Civil Services (Recruitment To The Group-C Posts In Certain Scales Of Pay) Rules, 1993

Act 18337 2025