S Karnataka Karnataka Civil Services Appointment Of The Family Member Of Persons Deceased In Communal Clashes On Compassionate Grounds (Special) Rules, 1993 Act 18339 2025 View Download
S Karnataka Karnataka Civil Services (Appointment On Compassionate Grounds) Rules, 1996 Act 18330 2025 View Download
S Karnataka Karnataka Civil Services (Classification And Scale Of Pay Of Non-Graduate Junior Engineers Of The Public Works Department) Act, 1975 Act 18331 2025 View Download
S Karnataka Karnataka Civil Services (Classification, Control And Appeal) Rules, 1957 Act 18332 2025 View Download
S Karnataka Karnataka Civil Services (Exclusion Of The Service Rendered By A Government Servant As A Local Candidate For Computing The Service For Grant Of Selection Time Scale Of Pay) Act, 1986 Act 24036 2025 View Download
S Karnataka Karnataka Civil Services (Recruitment To District Cadres) Rules, 1994 Act 18336 2025 View Download
S Karnataka Karnataka Civil Services (Recruitment To The Group-C Posts In Certain Scales Of Pay) Rules, 1993 Act 18337 2025 View Download