Bare Acts

Showing 5461 - 5470 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Contingency Fund Act, 1957

Act 18356 2025
S Karnataka

Karnataka Contingency Fund Rules, 1957

Act 18357 2025
S Karnataka

Karnataka Contract Carriages (Acquisition) Act, 1976

Act 18358 2025
S Karnataka

Karnataka Contract Carriages (Acquisition) Rules, 1978

Act 18359 2025
S Karnataka

Karnataka Control Of Organized Crimes Act, 2000

Act 18360 2025
S Karnataka

Karnataka Co-Operative Societies Act, 1959

Act 18344 2025
S Karnataka

Karnataka Co-Operative Societies (Amendment) Act, 2004

Act 18340 2025
S Karnataka

Karnataka Co-Operative Societies (Amendment) Act, 2010

Act 18341 2025
S Karnataka

Karnataka Co-Operative Societies (Amendment) Act, 2011

Act 18342 2025
S Karnataka

Karnataka Co-Operative Societies Rules, 1960

Act 18345 2025