Bare Acts

Showing 5471 - 5480 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Co-Operative Societies (Second Amendment) Act, 2000

Act 18343 2025
S Karnataka

Karnataka Co-Operative Textile Mills (Acquisition And Transfer) (Amendment) Act, 2004

Act 18346 2025
S Karnataka

Karnataka Court-Fees And Suits Valuation Act, 1958

Act 18362 2025
S Karnataka

Karnataka Court Fees And Suits Valuation (Amendment) Act, 2003

Act 18361 2025
S Karnataka

Karnataka Court-Fees And Suits Valuation Rules, 1960

Act 18363 2025
S Karnataka

Karnataka Courts Of Civil Judges (Validation Of Proceedings) Act, 1969

Act 18364 2025
S Karnataka

Karnataka Debt Relief Act, 1976

Act 18365 2025
S Karnataka

Karnataka Debt Relief Act, 1980

Act 18366 2025
S Karnataka

Karnataka Debt Relief Rules, 1975

Act 18367 2025
S Karnataka

Karnataka Debt Relief Rules, 1979

Act 18368 2025