Bare Acts

Showing 5481 - 5490 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Rules, 1981

Act 18369 2025
S Karnataka

Karnataka Departmental Inquiries (Enforcement Of Attendance Of Witnesses, Production Of Documents And Miscellaneous Provisions) Act, 1981

Act 18370 2025
S Karnataka

Karnataka Determination Of Retirement Age Of Certain Teachers Act, 1975

Act 18371 2025
S Karnataka

Karnataka Determination Of Seniority Of The Government Servants Promoted On The Basis Of Reservation (To The Posts In The Civil Services Of The State) Act, 2002

Act 18372 2025
S Karnataka

Karnataka Devadasis (Prohibition Of Dedication) (Amendment) Act, 2009

Act 18373 2025
S Karnataka

Karnataka Dramatic Performances Act, 1964

Act 18374 2025
S Karnataka

Karnataka Dramatic Performances Rules, 1965

Act 18375 2025
S Karnataka

Karnataka Economic Offences (Inapplicability Of Limitation) Act, 1981

Act 18376 2025
S Karnataka

Karnataka Education Act, 1983

Act 18377 2025
S Karnataka

Karnataka Educational Institutions (Appellate Authority) Rules, 1998

Act 18379 2025