Bare Acts

Showing 5501 - 5510 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Educational Private Aided Institutions (Pre-Primary Education Employees Pension) Rules, 1998

Act 18390 2025
S Karnataka

Karnataka Education Cess (Validation Of Levy) Act, 1969

Act 18378 2025
S Karnataka

Karnataka Electricity Board (Recovery Of Dues) Act, 1976

Act 18394 2025
S Karnataka

Karnataka Electricity Board (Recovery Of Dues) And Other Law (Amendment) Act, 2001

Act 18395 2025
S Karnataka

Karnataka Electricity Board (Recovery Of Dues) Rules, 1978

Act 18396 2025
S Karnataka

Karnataka Electricity Reform Act, 1999

Act 18399 2025
S Karnataka

Karnataka Electricity Reform (Amendment) Act, 2001

Act 18397 2025
S Karnataka

Karnataka Electricity Reforms (Amendment) Act, 2005

Act 18400 2025
S Karnataka

Karnataka Electricity Reform (Transfer Scheme) Rules, 1999

Act 18398 2025
S Karnataka

Karnataka Electricity Regulatory Commission (General And Conduct Of Proceedings) Regulations, 2000

Act 18401 2025