Bare Acts

Showing 5491 - 5500 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Educational Institutions (Classification And Registration) Rules, 1997

Act 18380 2025
S Karnataka

Karnataka Educational Institutions (Classification, Regulation And Prescription Of Curricula, Etc) Rules, 1995

Act 18381 2025
S Karnataka

Karnataka Educational Institutions (Collegiate Education) Rules, 2003

Act 18382 2025
S Karnataka

Karnataka Educational Institutions (Grant-In-Aid For Primary, Secondary And Pre-University Educational Institutions) Rules, 1998

Act 18383 2025
S Karnataka

Karnataka Educational Institutions (Prohibition Of Capitation Fee) Act, 1984

Act 18385 2025
S Karnataka

Karnataka Educational Institutions (Prohibition Of Capitation Fee) (Amendment) Act, 2002

Act 18384 2025
S Karnataka

Karnataka Educational Institutions (Recognition Of Primary And Secondary Schools) Rules, 1999

Act 18386 2025
S Karnataka

Karnataka Educational Institutions (Recruitment And Terms And Conditions Of Service Of Employees In Private Aided Primary And Secondary Educational Institutions) Rules, 1999

Act 18387 2025
S Karnataka

Karnataka Educational Institutions (Registration And Recognition Of Commerce Institute) Rules, 1999

Act 18388 2025
S Karnataka

Karnataka Educational Institutions (Regulation Of Certain Fees And Donations) Rules, 1999

Act 18389 2025