Bare Acts

Showing 5541 - 5550 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Excise (Intoxicating Drugs) Rules, 1967

Act 18428 2025
S Karnataka

Karnataka Excise (Issue Of Duplicate Licences And Permits) Rules, 1967

Act 18429 2025
S Karnataka

Karnataka Excise (Lease Of The Right Of Retail Vend Of Beer) Rules, 1976

Act 18430 2025
S Karnataka

Karnataka Excise (Lease Of The Right Of Retail Vend Of Liquors) Rules, 1969

Act 18431 2025
S Karnataka

Karnataka Excise (Lease Of The Right Of Retail Vend Of Wine) Rules, 1985

Act 18432 2025
S Karnataka

Karnataka Excise Licences (General Conditions) Rules, 1967

Act 18443 2025
S Karnataka

Karnataka Excise (Liquor Transit) Rules, 1985

Act 18433 2025
S Karnataka

Karnataka Excise (Manufacture And Bottling Of Arrack) Rules, 1987

Act 18434 2025
S Karnataka

Karnataka Excise (Manufacture And Bottling Of Toddy) Rules, 1972

Act 18435 2025
S Karnataka

Karnataka Excise (Manufacture Of Wine For Sacramental Purposes) Rules, 1970

Act 18436 2025